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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(h) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(h)the responsible person referred to in rule 119, ensures at the excavation work that no building worker is permitted to work where such building worker may be struck or endangered by the excavation machinery or material or article used in such excavation;