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State of Andhra Pradesh - Section

Section 53 in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

53. Obstructing tramway official in his duties.

- If any person will fully obstructs or prevents the discharge of his duties by a person duly authorized to discharge any such duties, he shall be punishable with imprisonment for a term which may extend to one year, or with fine which may extend to five thousand rupees, or with both.