Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Mizoram - Subsection Section 13(2) in Mizoram Cooperative Societies Act, 2006 (2)The word "Limited" shall be the last word in the name of every cooperative society with limited liability registered under this Act.
