Section 80C(2)(xii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80C(2)] [Section 80C] [Entire Act]

Union of India - Subsection

Section 80C(2)(xii) in The Income Tax Act, 1961

(xii)to effect or to keep in force a contract for such annuity plan of the Life Insurance Corporation or any other insurer as the Central Government may, by notification in the Official Gazette, specify;

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Union of India - Subsection

Section 80C(2)(xii) in The Income Tax Act, 1961