Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in THE REGISTRATION OF BIRTHS AND DEATHS (AMENDMENT) ACT, 2023 30. In section 30 of the principal Act, in sub-section (2),—ITEM (i)for clauses (d), (e) and (f), the following clauses shall be substituted, namely:—
