Section 4(2)(a) in The Maharashtra Motor Vehicles Tax Act, 1958
(a)in sub-clause (i) of clause (a) of each of the sub-sections [(1C), (1D), (1E) or (1F)] [These brackets, figures, letters and words were substituted for the brackets figures, letters and words '(1C), (1D), or (1E)' by Maharashtra 12 of 2010, Section 3.], at the time of registration.