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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(b) in Rajasthan Co-operative Societies Act, 2001

(b)remove the member of such committee and get the vacancy filled up for the remain of the term of the outgoing member, according to the bye-laws :