Delhi High Court - Orders
Pr. Commissioner Of Income Tax-6, New ... vs Sh. Ram Mehar Garg on 13 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~13, 14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 232/2017
PR. COMMISSIONER OF INCOME TAX-6,
NEW DELHI ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Sr.
Standing Counsel for Revenue with
Mr. Tushar Gupta, Jr. Standing
Counsel & Mr. Utkarsh Tiwari,
Advocate.
versus
SH. RAM MEHAR GARG ..... Respondent
Through: Mr. Arta Trana Pandey, Advocate.
14
+ ITA 233/2017
PR. COMMISSIONER OF INCOME TAX-6
NEW DELHI ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Sr.
Standing Counsel for Revenue with
Mr. Tushar Gupta, Jr. Standing
Counsel & Mr. Utkarsh Tiwari,
Advocate.
versus
SH. RAM MEHAR GARG ..... Respondent
Through: Mr. Arta Trana Pandey, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:14.10.2022
18:31:54
15
+ ITA 234/2017
PR. COMMISSIONER OF INCOME
TAX-6 NEW DELHI ..... Appellant
Through: Mr. Sunil Kumar Agarwal, Sr.
Standing Counsel for Revenue with
Mr. Tushar Gupta, Jr. Standing
Counsel & Mr. Utkarsh Tiwari,
Advocate.
versus
SH. RAM MEHAR GARG ..... Respondent
Through: Mr. Arta Trana Pandey, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.10.2022 At the request of learned counsel for the appellant/revenue, adjourned to 03rd May, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 13, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:14.10.2022 18:31:54