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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-6, New ... vs Sh. Ram Mehar Garg on 13 October, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~13, 14 & 15
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI


                              +    ITA 232/2017

                                   PR. COMMISSIONER OF INCOME TAX-6,
                                   NEW DELHI                               ..... Appellant
                                                Through: Mr. Sunil Kumar Agarwal, Sr.
                                                          Standing Counsel for Revenue with
                                                          Mr. Tushar Gupta, Jr. Standing
                                                          Counsel & Mr. Utkarsh Tiwari,
                                                          Advocate.

                                                  versus


                                   SH. RAM MEHAR GARG                         ..... Respondent
                                                Through:    Mr. Arta Trana Pandey, Advocate.


                              14
                              +    ITA 233/2017

                                   PR. COMMISSIONER OF INCOME TAX-6
                                   NEW DELHI                               ..... Appellant
                                                Through: Mr. Sunil Kumar Agarwal, Sr.
                                                          Standing Counsel for Revenue with
                                                          Mr. Tushar Gupta, Jr. Standing
                                                          Counsel & Mr. Utkarsh Tiwari,
                                                          Advocate.

                                                  versus


                                   SH. RAM MEHAR GARG                         ..... Respondent
                                                Through:    Mr. Arta Trana Pandey, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:14.10.2022
18:31:54
                               15
                              +     ITA 234/2017

                                    PR. COMMISSIONER OF INCOME
                                    TAX-6 NEW DELHI                         ..... Appellant
                                                 Through: Mr. Sunil Kumar Agarwal, Sr.
                                                           Standing Counsel for Revenue with
                                                           Mr. Tushar Gupta, Jr. Standing
                                                           Counsel & Mr. Utkarsh Tiwari,
                                                           Advocate.

                                                       versus

                                    SH. RAM MEHAR GARG                                ..... Respondent
                                                 Through:           Mr. Arta Trana Pandey, Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER

% 13.10.2022 At the request of learned counsel for the appellant/revenue, adjourned to 03rd May, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 13, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:14.10.2022 18:31:54