Madhya Pradesh High Court
Union Of India vs M/S K. Kapoor And P.R. Mahant Khandwa on 9 March, 2018
THE HIGH COURT OF MADHYA PRADESH CR-547-2017 (UNION OF INDIA Vs M/S K. KAPOOR AND P.R. MAHANT KHANDWA) 5 Jabalpur, Dated : 09-03-2018 As prayed by Shri Sitaram Garg, learned counsel for the applicants, adjourned.
List after four weeks.
sh (RAVI SHANKAR JHA) e JUDGE ad Digitally signed by SUSHEEL KUMAR JHARIYA Date: 2018.03.09 13:36:16 +05'30' Pr a hy sj ad M of rt ou C h ig H