Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Jammu-Kashmir - Subsection Section 26(1)(a) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (a)receiving all monies borrowed by it including all repayments of loan instalments together with payment of interest made by the borrower on loans,