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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(5) in The U.P. Bottling of Foreign Liquor Rules, 1969

(5)bottling of Indian made rum for issue to defence personnel at concessional rate of duty shall not be done in the room (s) where bottling of foreign liquor for other purposes is done. Such bottled concessional rum shall be stored in separate room (s);