Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249] [Entire Act] State of West Bengal - Subsection Section 249(1) in West Bengal Municipal Corporation Act, 2006 (1)No person shall tether any animal or cause, or permit, any animal to be tethered or stayed in any public street or other public place.
