Allahabad High Court
State Of U.P. Thru Collector, Gonda & 2 ... vs Krishna Kumar Pandey @ Babban on 11 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- FIRST APPEAL FROM ORDER No. - 522 of 2002 Petitioner :- State Of U.P. Thru Collector, Gonda & 2 Others Respondent :- Krishna Kumar Pandey @ Babban Petitioner Counsel :- Standing Counsel Respondent Counsel :- H.R.Shukla,H.R.Shukla Hon'ble Anil Kumar J.
Adjourned on the request of learned counsel for the appellants. List in the next month.
Order Date :- 11.1.2010 Pramod