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Allahabad High Court

State Of U.P. Thru Collector, Gonda & 2 ... vs Krishna Kumar Pandey @ Babban on 11 January, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 11

Case :- FIRST APPEAL FROM ORDER No. - 522 of 2002
Petitioner :- State Of U.P. Thru Collector, Gonda & 2 Others
Respondent :- Krishna Kumar Pandey @ Babban

Petitioner Counsel :- Standing Counsel

Respondent Counsel :- H.R.Shukla,H.R.Shukla

Hon'ble Anil Kumar J.

 

Adjourned on the request of learned counsel for the appellants. List in the next month.

Order Date :- 11.1.2010 Pramod