Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in Dakshina Bharat Hindi Prachar Sabha Act, 1964 (c)"Sabha" means the Dakshina Bharat Hindi Prachar Sabha registered under the Societies Registration Act, 1860.
