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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(a) in Rajasthan Rent Control Act, 2001

(a)is or was a member of any armed forces or paramilitary forces of the Union and aforesaid petition is filed within one year prior to or subsequent to the date of retirement, release or discharge, as the case may be, or within a period of one car from the date of commencement of this Act, whichever is later;