Himachal Pradesh High Court
Dharam Singh vs . Managing Director Hrtc And Anr. on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Dharam Singh vs. Managing Director HRTC and anr.
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Ex. Petition No.325 of 2021 22.08.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents has complied with.
r to submitted that order passed by this Court has been duly Learned counsel for the petitioner requests for an adjournment to enable him to verify the same.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:08:18 :::CIS