Section 38(3)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

(a)at any enquiry before an authority appointed by the Central Government, State Government, Parliament or a State Legislature; or

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