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[Cites 0, Cited by 0] [Section 326] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 326(2) in Arunachal Pradesh Municipal Act, 2007

(2)Any notice under sub-section (1) shall, if such notice applies to any particulars public street, be pasted in conspicuous places at or near both ends of such public street or any portion thereof to which such notice applied or if such notice applied generally to all public streets, be advertised.