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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Odisha - Subsection

Section 153(2) in The Orissa Grama Panchayats Act, 1964

(2)In the Orissa Panchayat Samiti and Zilla Parishad Act, 1950 (Orissa Act 7 of 1950) Section 23 shall be omitted.