Section 7(8)(f) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

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State of Odisha - Subsection

Section 7(8)(f) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(f)The D.F.O., if he considers expedient, may have a test check either by himself or through the Assistant Conservator of Forests, after obtaining necessary orders in that regard from the concerned Conservator of Forests. The test check, if any, shall be completed within thirty days from the date of receipt of the intimation from the applicant regarding removal of discrepancy, or from the date of joint verification showing no discrepancy, as the case may be. If test check is not completed within the stipulated period, it shall be deemed to have been done with no discrepancy found.

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State of Odisha - Subsection

Section 7(8)(f) in The Orissa Timber and Other Forest Produce Transit Rules, 1980