Bombay High Court
Central Board Of Trustees, New Delhi ... vs M/S Universal Medikit Pvt. Ltd., Nagpur ... on 24 February, 2021
Author: V.M. Deshpande
Bench: V.M. Deshpande
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5205 OF 2017
Central Board Of Trustees, New Delhi Thr. ....PETITIONER
Regional Provident Fund Commissioner, Nagpur
And Another
V/S
M/s Universal Medikit Pvt. Ltd., Nagpur Thr. ....RESPONDENT
Shiraj Ahamad Abdul Rehman Ansari DR. R.S. SUNDARAM for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE V.M. DESHPANDE J DATE : 24th February, 2021 P.C. :
S.O. for two weeks at the req. of Shri Sundaram, Adv. for petitioner for filing pursis.
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