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Himachal Pradesh High Court

Khubwati vs State Of H.P And Ors. on 13 December, 2022

Bench: Sabina, Sushil Kukreja

Khubwati Vs State of H.P and ors.

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CWP No. 7850 of 2022 12.12.2022 Present: Mr. Hirdaya Ram, Advocate for the petitioner.

Mr. Bhupender Thakur, Deputy Advocate General, for respondents-State.

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Notice. Mr. Bhupender Thakur, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.

List again on 01.03 2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge December 12, 2022 (gaurav) ::: Downloaded on - 13/12/2022 20:35:02 :::CIS