Himachal Pradesh High Court
Khubwati vs State Of H.P And Ors. on 13 December, 2022
Bench: Sabina, Sushil Kukreja
Khubwati Vs State of H.P and ors.
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CWP No. 7850 of 2022 12.12.2022 Present: Mr. Hirdaya Ram, Advocate for the petitioner.
Mr. Bhupender Thakur, Deputy Advocate General, for respondents-State.
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Notice. Mr. Bhupender Thakur, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 01.03 2023.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 12, 2022 (gaurav) ::: Downloaded on - 13/12/2022 20:35:02 :::CIS