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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(7)In case of land situated within a radius of 10 miles of Jaipur City the allottee shall also pay the rate of Fifteen rupees and 25 paisa per hi glia:Provided that, no such price shall be charged if the number of trees standing in a bigha of land is less than five.