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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(3) in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997

(3)The pay during probation of a person already in permanent Government service shall be regulated by the relevant rules, applicable generally to Government servants in connection with the affairs of the State.