Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(4) in Punjab Prisoners (Attendance In Courts) Rules, 1969 (4)regulate marches so as, if possible, to locate prisoners at night in a lock-up or in the interior of a police station or other place of security; and
