Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 338B(5)] [Article 338B] [Constitution]

Constitution Subarticle

Article 338B(5)(b) in Constitution of India

(b)to inquire into specific complaints with respect to the deprivation of rights and safeguards of the socially and educationally backward classes;