Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(2)(v) in The West Bengal Homoeopathic System of Medicine Act, 1963 (v)the conditions of appointment and service and the scales of pay and allowances of all the officers and servants appointed by the Council;