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Union of India - Section

Section 12 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

12. Stipend.

- The post-graduate students shall be paid stipend only for duration of three years of the course, as may be fixed by the Central Government/State Government/Union Territory Administration or such authority as the respective Government/administration may authorise. Where any dispute arises regarding any such stipend, including, quantum of stipend, it shall be considered and decided by the Central Government/respective State Government/Union Territory Administration at its own level and its decision shall be final.