Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1117] [Section 271(1)] [Section 271] [Entire Act] Union of India - Subsection Section 271(1)(a) in The Income Tax Act, 1961 (a)the amount of tax sought to be evaded shall be determined in accordance with the following formula -