Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Tamilnadu - Subsection Section 99(2) in Tamil Nadu Non-Trading Companies Rules, 1981 (2)Every petition shall be served on the opposite party, if any, named in the petition and on such other persons as the Act, as well as, the Board may require.
