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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(13) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(13)The Superintendent shall be responsible for proper conduct of examination at the Centre and for safe custody and despatch of all documents and materials, for which the Chairman shall issue necessary directives to the Centre Superintendents.