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Chattisgarh High Court

The Oriental Insurance Co. Ltd vs Hemant Kumar And Ors 3 Mac/137/2014 ... on 4 December, 2019

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                 MAC No. 120 of 2014
             The Oriental Insurance Co. Ltd. Versus Hemant Kumar And Ors.

                                       MAC/137/2014




04.12.2019

None for the parties.

Post this matter after two weeks. Sd/-

(Sanjay S. Agrawal) Judge Anjani