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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 18 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

                                                1

     ITEM NO.102                     COURT NO.4                SECTION XVII

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   311-318/2008

     DEPT.OF TELECOMMUNICATION         & ORS.                  Appellant(s)

                                            VERSUS

     DATA ACCESS INDIA LIMITED                                 Respondent(s)

     ([ HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
     HON'BLE M.R. SHAH, JJ. ] )

     WITH
     C.A. No. 565-568/2008 (XVII)
     (and IA No.102801/2017-CLARIFICATION/DIRECTION)

      C.A. No. 6575/2010 (XVII)
     (FOR STAY APPLICATION ON IA 2/2010
     IA No. 2/2010 - STAY APPLICATION)

         C.A. No. 6664-6669/2010 (XVII)

         C.A. No. 4896/2010 (XVII)

         C.A. No. 10675/2010 (XVII)

         C.A. No. 10676/2010 (XVII)

         C.A. No. 9827/2010 (XVII)

         C.A. No. 4430/2011 (XVII)

      C.A. No. 258/2012 (XVII)
     ( FOR STAY APPLICATION ON IA 2/2012
     IA No. 2/2012 - STAY APPLICATION)
      C.A. No. 5921/2012 (XVII)

         C.A. No. 5582-5583/2012 (XVII)

         C.A. No. 5574/2012 (XVII)

         C.A. No. 5575/2012 (XVII)
Signature Not Verified

Digitally signed by
         C.A. No. 5576/2012 (XVII)
ASHWANI KUMAR
Date: 2019.07.20
11:10:12 IST
Reason:


         C.A. No. 5572/2012 (XVII)

         C.A. No. 6645/2012 (XVII)
                                  2


 C.A. No. 6328-6399/2015 (XVII)
(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6183-6255/2015 (XVII)
(FOR   ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
FOR EARLY HEARING APPLICATION ON IA 222/2016
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)

 C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5998/2015 (XVII)
                                 3

(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
                                 4


 C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
                                 5

 C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)

 C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016

FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016

FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)

 C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
                                 6


 C.A. No. 13705-13711/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
                                 7

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
                                  8

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)

 SLP(C) No. 20219/2016 (III)

 C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)

Date : 18-07-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

For Parties:
                    Mr. Mohit D. Ram, AOR

                    Mr. Abhijat P. Medh, AOR

                    Mr. Kishore Kunal, AOR

                    Mr. E. C. Agrawala, AOR

                    Mr. Harsh Kaushik, AOR

                    Mrs. Anjani Aiyagari, AOR
               9


Ms. Sumita Hazarika, AOR

Mr. Arvind Kumar Sharma, AOR

 Ms. Shika Sarin, Adv.
Mr. Rahul Narayan, AOR

Mr. B. Krishna Prasad, AOR

Mr. Gautam Narayan, AOR
 Ms. Asmita Singh, Adv.

Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Somiran Sharma, AOR
Mr.   Tushar Bhardwaj, Adv.
Mr.   Vishnu Sharma, Adv.

 Mr. Tushar Mehta, SG
 Mr. Bikramjit Vanerjee, ASG
 Mr. Arijit Prasad, Sr. Adv.
 Ms. Binu Tamta, Adv.
 Mr. Rajat Nair, Adv.
 Ms. Shraddha Deshmukh, Adv.
 Ms. Binu Tamta, Adv.
 Mr. H.R. Rao, Adv.
 Ms. Swati Ghildiyal, Adv.
Mr. Gurmeet Singh Makker, AOR


 Mr. Naveen Kumar, AOR

 Mr. Punit Dutt Tyagi, AOR

 M/S.   Corporate Law Group, AOR

Mr. Jayant Kumar Mehta, AOR
Ms. Anu Shrivastava, Adv.
Ms. S. Jain, Adv.

 Ms. Sumita Hazarika, AOR

 Mr. Harsh Kaushik, AOR

 Ms. Dharitry Phookan, AOR

 Mr. Praveen Kumar, AOR

Ms. Saumyen Das, Adv.
Mr. Rajan Narain, AOR
               10



Mr.   Shyam Divan, Sr. Adv.
Mr.   Gopal Jain, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Kavin Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Kavin Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mr. Gopal Jain, Sr. Adv.
Mr. Manjul Bajpai, Adv.
Mr. Shashwat Bajpai, Adv.
Mrs. Bina Gupta, AOR

Mr. Arvind Kumar Sharma, AOR

Mr. Swetank Shantanu, AOR
Mr. Ravi Chouhan, Adv.
Mr. Pratap Shankar, Adv.
               11


Mr. Sunil Kumar Jain, AOR

Mr. Kishore Kunal, AOR

Mr. Mohit Paul, AOR
Ms. Maneesha D., Adv.
Ms. Sunaina Phul, Adv.

Mr. Mohit D. Ram, AOR

Mr.   Ramji Srinivasan,Sr. Adv.
Ms.   Manali Singhal, Adv.
Mr.   Santosh Sachin, Adv.
Mr.   Mansoor Ali Shoket, Adv.
Mr.   Nitin Kala, Adv.
Ms.   Vinita Sasidharan, Adv.
Mr.   Abhijat P. Medh, AOR

Mr. Abhijat P. Medh, AOR

Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Ritin Rai, Sr. Adv.
Mr.   K. R. Sasiprabhu, AOR
Mr.   Vishnu Sharma, Adv.
Mr.   Tushar Bhardwaj, Adv.

Mr. Gurmeet Singh Makker, AOR

Mrs. Anil Katiyar, AOR

Mr.   Faisal Sherwani , AOR
Mr.   Mayank Grover, Adv.
Mr.   Gurpreet Singh Kahlon, Adv.
Ms.   Achal Gupta, Adv.

Mr. Gaurav Kejriwal, AOR

Mr. Rameshwar Prasad Goyal, AOR

Mr. Devashish Bharuka, AOR

Mr. Sumit Goel, Adv.
Ms. Pratyusha Priyadarshini, Adv.
M/S. Parekh & Co., AOR

Ms. Vibha Dhwan, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Alvia Ahmed, Adv.

M/S.    Dua Associates, AOR
                                   12

                    Mr.   B. Adi Narain, Sr. Adv.
                    Ms.   B. Vijayalakshmi Menon, AOR
                    Mr.   Rohit Choudhary, Adv.
                    Ms.   Preeti Kohli, Adv.
                    Mr.   B.R. Menon, Adv.
                    Mr.   Rohit Choudhary, Adv.
                    Ms.   Preeti Khewani, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 23.07.2019.

(ASHWANI KUMAR) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER