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State of Sikkim - Section

Section 9 in Sikkim Subjects Regulation 1961

9. Loss and Deprivation of Nationality-Loss of Status of Naturalized Subjects.

- A naturalized subject shall lose his status as a Sikkim subject if he ceases to reside ordinarily in the territory of Sikkim or fails to comply with any of the conditions subject to which the certificate of naturalization may have been granted to him and thereupon his name shall be removed from the Register of Sikkim Subjects;