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State of Punjab - Section

Section 50 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

50. Receipt of money at the office of the Panchayat Samiti or the Zila Parishad.

- When money is paid into the office of the Panchayat Samiti or the Zita Parishad, it shall be accepted by the Executive Officer or the Chief Executive Officer, or any other person authorized by the Executive Officer or the Chief Executive Officer, as the case may be, in this behalf, to receive the dues of the Panchayat Samiti or the Zila Parishad.