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Patna High Court - Orders

Bscc & C Jv vs The State Of Bihar & Ors on 1 September, 2015

Author: Rakesh Kumar

Bench: Rakesh Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No. 8720 of 2015
                    ======================================================
                    BSCC & C 'JV' through its authorized signatory
                                                                          .... .... Petitioner/s
                                                       Versus
                    The State of Bihar & Ors
                                                                         .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s     :   Mr. Anil Kumar Singh
                    For the Respondent/s       : AC to Aag10
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                    ORAL ORDER

3.     01-09-2015

Learned counsel for the petitioner, in presence of learned A.C. to Addl. Advocate General - 10 as well as Sri Rajendra Prasad, learned counsel for the respondent/Mines & Geology Deptt., makes a prayer for adjourning the case for two weeks for filing reply to the counter affidavit.

Put up this case after two weeks.

(Rakesh Kumar, J.) Anay U