Section 55A(3)(vii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 55A(3)] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(3)(vii) in The U.P. Factories Rules, 1950

(vii)Date of annealing or other heat treatment of die chain and other lifting tackle made under sub-rule (5) and name and designation of the person by whom it was carried out.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 55A(3)(vii) in The U.P. Factories Rules, 1950