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State of Kerala - Section

Section 4D in Kerala General Sales Tax Rules, 1963

4D. Pay, Allowances and other conditions of services of Chairman.

- Rules relating to pay, allowances and other conditions of service applicable to Government servants or retired Government servants, as the case may be, in general, not inconsistent with these rules, shall unless specific provisions are made in these rules, apply to persons appointed as Chairman, Appellate Tribunal.