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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(1) in The Rajasthan District Boards Act, 1954

(1)The provisions of section 55, of sub-sections (1) and (2) of section 56, of section 57, and of section 58 shall apply to the proceedings of Committees of a Board as if the word "Committee" were substituted for the word "Board" wherever it occurs therein.