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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Mines Rescue Rules, 1985

(j)"Ordinarily employed" with reference to any mine or part thereof means the average number of persons employed per day in the mine or part of mine during the preceding calendar year (obtained by dividing the number of man-days worked by the number of working days excluding rest days and other non-working days);