Manipur High Court
Dr. Sm. Abdul Wakil Chishti vs Sheikh Abdul Hye Chishti & 9 Ors on 5 August, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item No. 5
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CRP No. 15 of 2016
Dr. SM. Abdul Wakil Chishti.
...Petitioner
- Versus -
Sheikh Abdul Hye Chishti & 9 Ors.
...Respondents
B EF O R E
HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
ORDER
05-08-2022 Mr. Lanleiba, learned counsel, represents Mr. N. Umakanta, learned counsel for the petitioner, and seeks an adjournment on the ground that he is out of station.
There is no representation for Mr. FA Khalid, learned counsel for the respondents.
Post on 26-08-2022.
CHIEF JUSTICE Victoria NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.08.05 VICTORIA 14:03:53 +05'30'