Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 30 in The Bengal Land-Revenue Sales Act, 1868 30. Construction. - This Act shall be read with, and taken as part of, the said Act 11 of 1859 as modified by Act 3 of 1862 of the Lieutenant-Governor of Bengal-in Council.
