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[Cites 0, Cited by 0] [Section 304(2)] [Section 304] [Entire Act]

Union of India - Subsection

Section 304(2)(b) in The Merchant Shipping Act, 1958

(b)modifies for the purpose of any particular voyage, in view of the number of persons actually carried on that voyage, the particulars stated in the certificate with respect to life saving appliances, the certificate shall have effect for the purpose of that voyage as if it were modified in accordance with the memorandum.