Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(3) in The Gopalpur Port Rules, 1987 (3)Vessels discharging or loading petroleum shall have all firehouses connected and all fire extinguishing appliances in readiness for immediate use, and if, the petroleum is dangerous petroleum, shall have their awnings furled.
