Rajasthan High Court - Jaipur
State Of Raj & Ors vs Jai Kishan on 19 May, 2017
Bench: Chief Justice, Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Special Appeal Writ No.74/2004
1. The State of Rajasthan through the Director, Rural Development
and panchayati Raj Department, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Ajmer.
3. The pension Department through its Director, Jaipur.
----Appellant
Versus
Jai Kishan S/o Shir Radha Kishan, aged 59 years, resident of
329/12, Rajendrapura, Hathibata, Retired Development Officer,
Panchayati Samiti, Kekri (Ajmer)
----Respondent
_____________________________________________________ For Appellant(s) : None present. For Respondent(s) : None present. _____________________________________________________ HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 19/05/2017 Since none appears for the appellant, the appeal is dismissed in default.
(ASHOK KUMAR GAUR)J. (PRADEEP NANDRAJOG),C.J.
Karan/91