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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(g) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(g)clause (e), the Chief Executive Officer or any other official authorised by the Chief Executive Officer shall allot a unique application number to each recommended applicant and communicate to all applicants as well as the vendor associations;