(1)This Act may be called the Rajasthan Warehouses Act, 1958.(2)It extends to the whole of the State of Rajasthan.(3)[ It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf.] [Came into force w.e.f. 1-5-1959 by Notification dated 14-4-1959, Published in Rajasthan Gazette, Part IV-C, dated 30-4-1959.]
