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State of Odisha - Section

Section 8 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

8.

Reservation made or sought may be got cancelled at the request of the requisitioning officer and such request must be made not less than 24 hours prior to the intended occupation otherwise rent for the room reserved but not occupied shall be collectible from the person concerned and a bill on the account sent by the Bhavan to the person concerned under "certificate of posting".