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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(b) in The Metro Railways (Construction Of Works) Act, 1978

(b)if such person fails to furnish such security, withhold the payment of the whole or any part of such amount for such period as may be specified in the order.]