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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1A) in Uttar Pradesh Intermediate Education Act, 1921

(1A)to publish or manufacture, whether to the exclusion, complete or partial, of others or otherwise, all or any of such text-books, other books or instructional material;] [Substituted by U.P. Act No. 26 of 1975 and shall be deemed always to have been substituted.]